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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(d) in The Anna University Act, 1978

(d)to hold examinations and confer degrees, diplomas and other academic distinction on person who have -
(i)pursued a prescribed course of study; or
(ii)carried out research in the University or in any other centre or institution recognized by the University under the prescribed conditions;