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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(f) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(f)procedure in relation to any appeal or application for reviews by any employees or student of the University against the action of any officer or authority of the University, including the time within such appeal or application for review shall be preferred or made;