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State of Odisha - Section

Section 10 in The Orissa Finance Service Rules, 1979

10. Appointment by promotion to Orissa Finance Service in super time scale of pay.

- No person shall be eligible for promotion to the cadre of Orissa Finance Service in super time scale of pay unless he has completed 15 years in the cadre of Orissa Finance Service Class II, Orissa Finance Service Class I (Junior Branch) and Orissa Finance Service Class I (Senior Branch) taken together on the 1st day of April of the year in which promotion is made.