Chattisgarh High Court
Suresh Ram Vishvakarma vs State Of Chhattisgarh on 9 February, 2023
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRA No. 395 of 2014
Suresh Ram Vishvakarma Versus State Of Chhattisgarh
Division Bench:-
Hon'ble Shri Justice Sanjay K. Agrawal &
Hon'ble Shri Justice Radhakishan Agrawal
09.02.2023 None for the appellant in two rounds.
Mr. Arjit Tiwari, PL for the State / respondent.
List the matter in the next week.
Sd/- Sd/-
(Sanjay K. Agrawal) (Radhakishan Agrawal)
Judge Judge
Ankit