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Chattisgarh High Court

Suresh Ram Vishvakarma vs State Of Chhattisgarh on 9 February, 2023

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                      Order Sheet

                                   CRA No. 395 of 2014

                   Suresh Ram Vishvakarma Versus State Of Chhattisgarh

Division Bench:-

Hon'ble Shri Justice Sanjay K. Agrawal &
Hon'ble Shri Justice Radhakishan Agrawal




 09.02.2023        None for the appellant in two rounds.


                   Mr. Arjit Tiwari, PL for the State / respondent.

List the matter in the next week.

                            Sd/-                                         Sd/-
                    (Sanjay K. Agrawal)                         (Radhakishan Agrawal)
                          Judge                                        Judge




    Ankit