Delhi High Court - Orders
Rajan Wadhawan vs Disciplinary Committee Bench Iii The ... on 14 January, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~1, 14 to 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13379/2021 & CM No.42149/2021(for stay)
RAJAN WADHAWAN ..... Petitioner
Through: Mr. Neeraj Kishan Kaul, Senior
Advocate with Mr. Kamal Shankar,
Ms. Vatsala Rai, Mr. Atul N. Raghav
Chadha, Ms. Pritha Suri & Ms. Ira
Mahajan, Advocates.
versus
DISCIPLINARY COMMITTEE BENCH III THE INSTITUTE OF
CHARTERED ACCOUNTANTS OF INDIA & ANR.
..... Respondents
Through: Ms. Pooja M. Saigal with Mr. Anshul
Bajaj, Mr. Samrat Singh Pasay & Mr.
Chaitanya Pandey, Advocates.
+ W.P.(C) 11944/2021 & CM No.36960/2021(for stay)
HARINDERJIT SINGH ..... Petitioner
Through: Mr. Neeraj Kishan Kaul, Senior
Advocate with Mr. Kamal Shankar,
Ms. Vatsala Rai, Mr. Atul N . Raghav
Chadha, Ms. Pritha Suri & Ms. Ira
Mahajan, Advocates.
versus
DISCIPLINARY COMMITTEE BENCH III THE INSTITUTE OF
CHARTERED ACCOUNTANTS OF INDIA & ANR.
..... Respondents
Through: Ms. Pooja M. Saigal with Mr. Anshul
Bajaj, Mr. Samrat Singh Pasay & Mr.
Chaitanya Pandey, Advocates.
+ W.P.(C) 13375/2021 & CM No.42141/2021(for stay)
MR ABHISHEK RARA ..... Petitioner
Signature Not Verified
Signed By:ARUNA
KANWAR
W.P.(C) 13379/2021 & Connected Matters Page 1 of 5
Signing Date:14.01.2022
23:07:11
Through: Mr. Neeraj Kishan Kaul, Senior
Advocate with Mr. Kamal Shankar,
Ms. Vatsala Rai, Mr. Atul N . Raghav
Chadha, Ms. Pritha Suri & Ms. Ira
Mahajan, Advocates.
versus
DISCIPLINARY COMMITTEE BENCH III THE INSTITUTE OF
CHARTERED ACCOUNTANTS OF INDIA & ANR.
..... Respondents
Through: Ms. Pooja M. Saigal with Mr. Anshul
Bajaj, Mr. Samrat Singh Pasay & Mr.
Chaitanya Pandey, Advocates.
+ W.P.(C) 13376/2021 & CM No.42143/2021(for stay)
USHA RAJEEV ..... Petitioner
Through: Mr. Neeraj Kishan Kaul, Senior
Advocate with Mr. Kamal Shankar,
Ms. Vatsala Rai, Mr. Atul N . Raghav
Chadha, Ms. Pritha Suri & Ms. Ira
Mahajan, Advocates.
versus
DISCIPLINARY COMMITTEE BENCH III THE INSTITUTE OF
CHARTERED ACCOUNTANTS OF INDIA & ANR.
..... Respondents
Through: Ms. Pooja M. Saigal with Mr. Anshul
Bajaj, Mr. Samrat Singh Pasay & Mr.
Chaitanya Pandey, Advocates.
+ W.P.(C) 13377/2021 & CM No.42145/2021(for stay)
RAHUL CHATTOPADHYAY ..... Petitioner
Through: Mr. Neeraj Kishan Kaul, Senior
Advocate with Mr. Kamal Shankar,
Ms. Vatsala Rai, Mr. Atul N . Raghav
Chadha, Ms. Pritha Suri & Ms. Ira
Mahajan, Advocates.
Signature Not Verified
Signed By:ARUNA
KANWAR
W.P.(C) 13379/2021 & Connected Matters Page 2 of 5
Signing Date:14.01.2022
23:07:11
versus
DISCIPLINARY COMMITTEE BENCH III THE INSTITUTE OF
CHARTERED ACCOUNTANTS OF INDIA & ANR.
..... Respondents
Through: Ms. Pooja M. Saigal with Mr. Anshul
Bajaj, Mr. Samrat Singh Pasay & Mr.
Chaitanya Pandey, Advocates.
+ W.P.(C) 13378/2021 & CM No.42147/2021(for stay)
AMITESH DUTTA ..... Petitioner
Through: Mr. Neeraj Kishan Kaul, Senior
Advocate with Mr. Kamal Shankar,
Ms. Vatsala Rai, Mr. Atul N . Raghav
Chadha, Ms. Pritha Suri & Ms. Ira
Mahajan, Advocates.
versus
DISCIPLINARY COMMITTEE BENCH III THE INSTITUTE OF
CHARTERED ACCOUNTANTS OF INDIA & ANR.
..... Respondents
Through: Ms. Pooja M. Saigal with Mr. Anshul
Bajaj, Mr. Samrat Singh Pasay & Mr.
Chaitanya Pandey, Advocates.
+ W.P.(C) 13380/2021 & CM No.42151/2021(for stay)
PRIYANSHU DINESHKUMAR GUNDANA ..... Petitioner
Through: Mr. Neeraj Kishan Kaul, Senior
Advocate with Mr. Kamal Shankar,
Ms. Vatsala Rai, Mr. Atul N . Raghav
Chadha, Ms. Pritha Suri & Ms. Ira
Mahajan, Advocates.
versus
DISCIPLINARY COMMITTEE BENCH III THE INSTITUTE OF
CHARTERED ACCOUNTANTS OF INDIA & ANR.
..... Respondents
Signature Not Verified
Signed By:ARUNA
KANWAR
W.P.(C) 13379/2021 & Connected Matters Page 3 of 5
Signing Date:14.01.2022
23:07:11
Through: Ms. Pooja M. Saigal with Mr. Anshul
Bajaj, Mr. Samrat Singh Pasay & Mr.
Chaitanya Pandey, Advocates.
+ W.P.(C) 13381/2021 & CM No.42153/2021(for stay)
USHA RAJEEV ..... Petitioner
Through: Mr. Neeraj Kishan Kaul, Senior
Advocate with Mr. Kamal Shankar,
Ms. Vatsala Rai, Mr. Atul N . Raghav
Chadha, Ms. Pritha Suri & Ms. Ira
Mahajan, Advocates.
versus
DISCIPLINARY COMMITTEE BENCH III THE INSTITUTE OF
CHARTERED ACCOUNTANTS OF INDIA & ANR.
..... Respondents
Through: Ms. Pooja M. Saigal with Mr. Anshul
Bajaj, Mr. Samrat Singh Pasay & Mr.
Chaitanya Pandey, Advocates.
+ W.P.(C) 13382/2021 & CM No.42155/2021(for stay)
ANURAG KHANDELWAL ..... Petitioner
Through: Mr. Neeraj Kishan Kaul, Senior
Advocate with Mr. Kamal Shankar,
Ms. Vatsala Rai, Mr. Atul N . Raghav
Chadha, Ms. Pritha Suri & Ms. Ira
Mahajan, Advocates.
versus
DISCIPLINARY COMMITTEE BENCH III THE INSTITUTE OF
CHARTERED ACCOUNTANTS OF INDIA & ANR.
..... Respondents
Through: Ms. Pooja M. Saigal with Mr. Anshul
Bajaj, Mr. Samrat Singh Pasay & Mr.
Chaitanya Pandey, Advocates.
CORAM:
Signature Not Verified
Signed By:ARUNA
KANWAR
W.P.(C) 13379/2021 & Connected Matters Page 4 of 5
Signing Date:14.01.2022
23:07:11
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 14.01.2022 [VIA VIDEO CONFERENCING]
1. Counsel for the respondents seeks ten days time to file counter affidavit.
2. Let counter affidavit be filed within two weeks from today.
3. Rejoinder thereto be filed within two weeks thereafter.
4. List on 24th February, 2022.
5. Interim orders to continue.
AMIT BANSAL, J JANUARY 14, 2022 ak Signature Not Verified Signed By:ARUNA KANWAR W.P.(C) 13379/2021 & Connected Matters Page 5 of 5 Signing Date:14.01.2022 23:07:11