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Delhi High Court - Orders

Rajan Wadhawan vs Disciplinary Committee Bench Iii The ... on 14 January, 2022

Author: Amit Bansal

Bench: Amit Bansal

                          $~1, 14 to 21
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 13379/2021 & CM No.42149/2021(for stay)
                                 RAJAN WADHAWAN                                ..... Petitioner
                                            Through:               Mr. Neeraj Kishan Kaul, Senior
                                                                   Advocate with Mr. Kamal Shankar,
                                                                   Ms. Vatsala Rai, Mr. Atul N. Raghav
                                                                   Chadha, Ms. Pritha Suri & Ms. Ira
                                                                   Mahajan, Advocates.
                                                         versus

                                 DISCIPLINARY COMMITTEE BENCH III THE INSTITUTE OF
                                 CHARTERED ACCOUNTANTS OF INDIA & ANR.
                                                                   ..... Respondents
                                              Through: Ms. Pooja M. Saigal with Mr. Anshul
                                                       Bajaj, Mr. Samrat Singh Pasay & Mr.
                                                       Chaitanya Pandey, Advocates.

                          +      W.P.(C) 11944/2021 & CM No.36960/2021(for stay)
                                 HARINDERJIT SINGH                             ..... Petitioner
                                               Through:            Mr. Neeraj Kishan Kaul, Senior
                                                                   Advocate with Mr. Kamal Shankar,
                                                                   Ms. Vatsala Rai, Mr. Atul N . Raghav
                                                                   Chadha, Ms. Pritha Suri & Ms. Ira
                                                                   Mahajan, Advocates.
                                                         versus

                                 DISCIPLINARY COMMITTEE BENCH III THE INSTITUTE OF
                                 CHARTERED ACCOUNTANTS OF INDIA & ANR.
                                                                    ..... Respondents
                                               Through: Ms. Pooja M. Saigal with Mr. Anshul
                                                        Bajaj, Mr. Samrat Singh Pasay & Mr.
                                                        Chaitanya Pandey, Advocates.

                          +      W.P.(C) 13375/2021 & CM No.42141/2021(for stay)
                                 MR ABHISHEK RARA                              ..... Petitioner


Signature Not Verified
Signed By:ARUNA
KANWAR
                          W.P.(C) 13379/2021 & Connected Matters                             Page 1 of 5
Signing Date:14.01.2022
23:07:11
                                                          Through:   Mr. Neeraj Kishan Kaul, Senior
                                                                    Advocate with Mr. Kamal Shankar,
                                                                    Ms. Vatsala Rai, Mr. Atul N . Raghav
                                                                    Chadha, Ms. Pritha Suri & Ms. Ira
                                                                    Mahajan, Advocates.
                                                         versus

                                 DISCIPLINARY COMMITTEE BENCH III THE INSTITUTE OF
                                 CHARTERED ACCOUNTANTS OF INDIA & ANR.
                                                                   ..... Respondents
                                              Through: Ms. Pooja M. Saigal with Mr. Anshul
                                                       Bajaj, Mr. Samrat Singh Pasay & Mr.
                                                       Chaitanya Pandey, Advocates.

                          +      W.P.(C) 13376/2021 & CM No.42143/2021(for stay)
                                 USHA RAJEEV                                    ..... Petitioner
                                                         Through:   Mr. Neeraj Kishan Kaul, Senior
                                                                    Advocate with Mr. Kamal Shankar,
                                                                    Ms. Vatsala Rai, Mr. Atul N . Raghav
                                                                    Chadha, Ms. Pritha Suri & Ms. Ira
                                                                    Mahajan, Advocates.
                                                         versus

                                 DISCIPLINARY COMMITTEE BENCH III THE INSTITUTE OF
                                 CHARTERED ACCOUNTANTS OF INDIA & ANR.
                                                                   ..... Respondents
                                              Through: Ms. Pooja M. Saigal with Mr. Anshul
                                                       Bajaj, Mr. Samrat Singh Pasay & Mr.
                                                       Chaitanya Pandey, Advocates.

                          +      W.P.(C) 13377/2021 & CM No.42145/2021(for stay)
                                 RAHUL CHATTOPADHYAY              ..... Petitioner
                                             Through: Mr. Neeraj Kishan Kaul, Senior
                                                      Advocate with Mr. Kamal Shankar,
                                                      Ms. Vatsala Rai, Mr. Atul N . Raghav
                                                      Chadha, Ms. Pritha Suri & Ms. Ira
                                                      Mahajan, Advocates.


Signature Not Verified
Signed By:ARUNA
KANWAR
                          W.P.(C) 13379/2021 & Connected Matters                           Page 2 of 5
Signing Date:14.01.2022
23:07:11
                                                          versus

                                 DISCIPLINARY COMMITTEE BENCH III THE INSTITUTE OF
                                 CHARTERED ACCOUNTANTS OF INDIA & ANR.
                                                                   ..... Respondents
                                              Through: Ms. Pooja M. Saigal with Mr. Anshul
                                                       Bajaj, Mr. Samrat Singh Pasay & Mr.
                                                       Chaitanya Pandey, Advocates.

                          +      W.P.(C) 13378/2021 & CM No.42147/2021(for stay)
                                 AMITESH DUTTA                                 ..... Petitioner
                                             Through:              Mr. Neeraj Kishan Kaul, Senior
                                                                   Advocate with Mr. Kamal Shankar,
                                                                   Ms. Vatsala Rai, Mr. Atul N . Raghav
                                                                   Chadha, Ms. Pritha Suri & Ms. Ira
                                                                   Mahajan, Advocates.
                                                         versus

                                 DISCIPLINARY COMMITTEE BENCH III THE INSTITUTE OF
                                 CHARTERED ACCOUNTANTS OF INDIA & ANR.
                                                                   ..... Respondents
                                              Through: Ms. Pooja M. Saigal with Mr. Anshul
                                                       Bajaj, Mr. Samrat Singh Pasay & Mr.
                                                       Chaitanya Pandey, Advocates.

                          +      W.P.(C) 13380/2021 & CM No.42151/2021(for stay)
                                 PRIYANSHU DINESHKUMAR GUNDANA ..... Petitioner
                                              Through: Mr. Neeraj Kishan Kaul, Senior
                                                       Advocate with Mr. Kamal Shankar,
                                                       Ms. Vatsala Rai, Mr. Atul N . Raghav
                                                       Chadha, Ms. Pritha Suri & Ms. Ira
                                                       Mahajan, Advocates.
                                              versus

                                 DISCIPLINARY COMMITTEE BENCH III THE INSTITUTE OF
                                 CHARTERED ACCOUNTANTS OF INDIA & ANR.
                                                               ..... Respondents



Signature Not Verified
Signed By:ARUNA
KANWAR
                          W.P.(C) 13379/2021 & Connected Matters                          Page 3 of 5
Signing Date:14.01.2022
23:07:11
                                                          Through:   Ms. Pooja M. Saigal with Mr. Anshul
                                                                    Bajaj, Mr. Samrat Singh Pasay & Mr.
                                                                    Chaitanya Pandey, Advocates.

                          +      W.P.(C) 13381/2021 & CM No.42153/2021(for stay)
                                 USHA RAJEEV                                    ..... Petitioner
                                                         Through:   Mr. Neeraj Kishan Kaul, Senior
                                                                    Advocate with Mr. Kamal Shankar,
                                                                    Ms. Vatsala Rai, Mr. Atul N . Raghav
                                                                    Chadha, Ms. Pritha Suri & Ms. Ira
                                                                    Mahajan, Advocates.
                                                         versus

                                 DISCIPLINARY COMMITTEE BENCH III THE INSTITUTE OF
                                 CHARTERED ACCOUNTANTS OF INDIA & ANR.
                                                                   ..... Respondents
                                              Through: Ms. Pooja M. Saigal with Mr. Anshul
                                                       Bajaj, Mr. Samrat Singh Pasay & Mr.
                                                       Chaitanya Pandey, Advocates.

                          +      W.P.(C) 13382/2021 & CM No.42155/2021(for stay)
                                 ANURAG KHANDELWAL                              ..... Petitioner
                                            Through:                Mr. Neeraj Kishan Kaul, Senior
                                                                    Advocate with Mr. Kamal Shankar,
                                                                    Ms. Vatsala Rai, Mr. Atul N . Raghav
                                                                    Chadha, Ms. Pritha Suri & Ms. Ira
                                                                    Mahajan, Advocates.
                                                         versus

                                 DISCIPLINARY COMMITTEE BENCH III THE INSTITUTE OF
                                 CHARTERED ACCOUNTANTS OF INDIA & ANR.
                                                                    ..... Respondents
                                              Through: Ms. Pooja M. Saigal with Mr. Anshul
                                                       Bajaj, Mr. Samrat Singh Pasay & Mr.
                                                       Chaitanya Pandey, Advocates.

                                 CORAM:



Signature Not Verified
Signed By:ARUNA
KANWAR
                          W.P.(C) 13379/2021 & Connected Matters                           Page 4 of 5
Signing Date:14.01.2022
23:07:11
                                HON'BLE MR. JUSTICE AMIT BANSAL
                                       ORDER

% 14.01.2022 [VIA VIDEO CONFERENCING]

1. Counsel for the respondents seeks ten days time to file counter affidavit.

2. Let counter affidavit be filed within two weeks from today.

3. Rejoinder thereto be filed within two weeks thereafter.

4. List on 24th February, 2022.

5. Interim orders to continue.

AMIT BANSAL, J JANUARY 14, 2022 ak Signature Not Verified Signed By:ARUNA KANWAR W.P.(C) 13379/2021 & Connected Matters Page 5 of 5 Signing Date:14.01.2022 23:07:11