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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(2) in The Bihar and Orissa Highways Act, 1926

(2)All Rules made under this Section shall be published in the [Official Gazette] [Substituted by A. O for 'Gazette'.] and,on such publication, shall have the same effect as if enacted in this Act.