Kasturchand Gujar vs Parsha Mahar on 22 September, 1887

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Bombay High Court

Kasturchand Gujar vs Parsha Mahar on 22 September, 1887

Equivalent citations: (1888)ILR 12BOM230

JUDGMENT
 

Charles Sargent, C.J.

1. The Courts of British India have no authority to send their decrees for execution to Courts not in British India.