- No person shall, except under the authority of a written permit granted by the Conservator-(1)have or carry with him a camera for taking photographs or any material for making a sketch, plan, model or other devices ; or(2)take any photograph or make any sketch, plan or model of any movable or immovable object of building or installation within the dock area.Explanation-For the purposes of this rule, the expression "dock area" shall consist of the following :(i)The slipway and workshop;(ii)The sand pump trestle and the installations; and(iii)The quay wall (Cargo berth).
