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State of Rajasthan - Section

Section 13 in The Rajasthan P.W.D. Contractor's Labour Regulations, 1966

13. Inspection of wage books & slips.

- The Contractor shall allow inspection of the wage book and wage slip and register of fines and deduction to any of his agent at a convenient time and place after due notice is received or to the Labour welfare officer or any other person authorised by the State Government on his behalf.