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State of Maharashtra - Section

Section 112 in The Maharashtra Maritime Board Act, 1996

112. Posting of certain regulations.

The text of the regulations made under clauses (10) to (19) of section 108 and the scale of rates framed together with a statement of conditions framed by the Board under Chapter VI shall be prominently posted by the Board in Marathi and English on special boards to be maintained for the purpose at the wharves, docks, piers and other convenient places on the premises of the Board.