Madhya Pradesh High Court
Imla Soni vs The State Of Madhya Pradesh on 28 April, 2021
Author: Akhil Kumar Srivastava
Bench: Akhil Kumar Srivastava
1 MCRC-19254-2021 The High Court Of Madhya Pradesh MCRC-19254-2021 (IMLA SONI Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 28-04-2021 Heard through Video Conferencing. Shri Sharad Verma, learned counsel for the applicant. Shri Ajay Shukla, learned PL for the State. Case diary is not available. State is directed to make available the case diary positively on the next date of hearing along with criminal antecedents of applicant/accused, if any.
List the case after two weeks.
(AKHIL KUMAR SRIVASTAVA) JUDGE kafeel Signature SAN Not Verified Digitally signed by KAFEEL AHMED ANSARI Date: 2021.04.29 10:29:57 IST