Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 381] [Entire Act] State of Jharkhand - Subsection Section 381(5) in Jharkhand Municipal Act, 2011 (5)The municipality shall also have power to prepare and implement detailed Town Planning Schemes subject to the master plan prepared by the Development Authorities.
