Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 20 in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995

20. Repeal and Savings.

- The Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1970 is hereby repealed :Provided that any order made or action taken under the rules so repealed shall be deemed to have been made or taken under the corresponding provisions of these rules.