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State of Uttar Pradesh - Section

Section 8 in Uttar Pradesh Krishi Utpadan Mandi (Crusher Unit Gur, Khandsari) (Compounding of Market Fee) Order, 2019

8.

If any trader obtained licence of crusher unit, has paid any amount of market fee in respect of sugar Year 2019-2020 to 2021-2022 opts to pay a lump sum amount in lieu of market fee that may be payable by him, the amount of market fee paid shall be deducted from the amount of lump sum arrived at in accordance with this notification.