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[Cites 0, Cited by 1] [Section 18] [Entire Act]

NCT Delhi - Subsection

Section 18(1) in The Delhi School Education Act, 1973

(1)In every aided school, there shall be a fund, to be called the "School Fund" and there shall be credited thereto-
(a)any aid granted by the Administrator,
(b)income accruing to the school by way of fees, charges or other payments, and
(c)any other contributions, endowments and the like.