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Chattisgarh High Court

Khanaiya Lal Pandey vs State Of Chhattisgarh 44 Wps/6733/2011 ... on 18 June, 2018

                               HIGH COURT OF CHHATTISGARH, BILASPUR
                                            Order Sheet
                                         WPS No. 3122/2018
                                 Kanhaiya Lal Pandey -v- State of Chhattisgarh and ors.




18-6-2018            Mr. Anshuman Shrivastava, Adv. for petitioner.
                     Mr. Majid Ali, Dy. GA for the State/respondents.

State counsel prays for time to file reply to the writ petition as well as I.A. No. 1. Four weeks time is granted to do so.

List the matter thereafter.

Sd/-

(Sharad Kumar Gupta) Vacation Judge Pathak