Chattisgarh High Court
Khanaiya Lal Pandey vs State Of Chhattisgarh 44 Wps/6733/2011 ... on 18 June, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 3122/2018
Kanhaiya Lal Pandey -v- State of Chhattisgarh and ors.
18-6-2018 Mr. Anshuman Shrivastava, Adv. for petitioner.
Mr. Majid Ali, Dy. GA for the State/respondents.
State counsel prays for time to file reply to the writ petition as well as I.A. No. 1. Four weeks time is granted to do so.
List the matter thereafter.
Sd/-
(Sharad Kumar Gupta) Vacation Judge Pathak