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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Maharashtra - Subsection

Section 66(d) in Maharashtra Hereditary Offices Act, 1874

(d)the names of the parties to such settlement with [the [Government] [The words 'the Provincial Government' were substituted for the word 'Government' by the Adaptation of India Laws Order in Council.]] as indicated in the Sanads issued to them;