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[Cites 0, Cited by 0] [Section 58B(1)] [Section 58B] [Entire Act]

State of Odisha - Subsection

Section 58B(1)(b) in The Orissa Panchayat Samiti Act, 1959

(b)in any of the provisions of, or in relation to any of the rules, orders, notices or notifications made or issued or purporting to have been so made or issued under this Act or any action, taken or things done or purporting to have been so taken or done in pursuance of the said provisions; or