Delhi High Court - Orders
Sukhbir Kaur vs Primus Global Logistice on 16 March, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~53
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 3296/2022, CRL.M.A. 13878/2022 & 13880/2022
SUKHBIR KAUR ..... Petitioner
Through: Ms. Amrita Sharma, Advocate
versus
PRIMUS GLOBAL LOGISTICE ..... Respondent
Through: Mr. Shivam Narang, Advocate
(through VC)
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 16.03.2023 Hon'ble Judge is busy in the matter of the Tribunal Court constituted under the Unlawful Activities (Prevention) Act.
Re-notify on 10.04.2023.
BY ORDER (COURT MASTER) MARCH 16, 2023/rk Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:23.03.2023 14:52:56