Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Chattisgarh - Section Section 24 in Chhattisgarh Police Act, 2007 24. Police officers always on duty and may be employed in the State or deployed outside the State. - Every police officer shall be considered to be always on duty, when employed as a police officer in the State or deployed outside the State.
