Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 333 in The General Rules (Civil), 1986 333. Register of process-fees and Court-fees. -A register of Court-fee and process-fees (Reg. 64) shall be kept in each Court by such officer as the Presiding Officer may appoint.
