Chattisgarh High Court
Pragatisheel Engineering Shramik ... vs Bhilai Wires Ltd. 11 Wa/334/2016 ... on 23 October, 2018
Bench: Ajay Kumar Tripathi, Parth Prateem Sahu
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WA No. 470 of 2016
• Pragatisheel Engineering Shramik Sangh Industrial Estate, Nandini Road, Bhilai,
Through Its General Secretary, Chhattisgarh
---- Appellant
Versus
1. Simplex Castings Ltd. Unit -1, Bhilai, Through Its Senior Manager, Personnel,
Y.M. Dave S/o Late Shri Mukund Dave R/o 183/13, Shantinagar Bhilai M.P. Now
Chhattisgarh
2. Presiding Officer, State Industrial Court Bench At Raipur, Krishna Sadan 16
H.I.G. Shankar Nagar, Raipur Chhattisgarh
3. State Of Madhya Pradesh, Now Chhattisgarh Through The Secretary,
Department Of Labour Raipur Chhattisgarh
---- Respondents
WA No. 333 of 2016 • Pragatisheel Engineering Shramik Sangh Labour Camp, Jamul, District Durg, Chhattisgarh, Chhattisgarh
---- Appellant Versus
1. Bhilai Wires Ltd. Industrial Area, Bhilai, District Durg M.P. Now Chhattisgarh
2. The State Industrial Court M P H I G- 16, Shankar Nagar, Raipur M.P. Now Chhattisgarh
---- Respondents WA No. 334 of 2016 • Pragatisheel Engineering Shramik Sangh Labour Camp, Jamul, District Durg, Chhattisgarh, Chhattisgarh
---- Appellant Versus
1. Simplex Castings Ltd Through Its Senior Manager, Personnel, Y. M. Dave, S/o Late Shri Mukund Dave, R/o 183/13, Shantinagar, Bhilai Madhya Pradesh Now Chhattisgarh
2. The State Industrial Court Madhya Pradesh H I G- 16, Shankar Nagar, Raipur, Madhya Pradesh Now Chhattisgarh
---- Respondents WA No. 337 of 2016 • Pragatisheel Engineering Shramik Sangh Labour Camp, Jamul, District Durg, Chhattisgarh
---- Appellant Versus
1. Vishwa Vishal Engineering Ltd. Bhilai, District Durg Chhatttisgarh
2. The State Industrial Court M.P. H.I.G. 16, Shankar Nagar, Raipur M.P. Now Chhattisgarh
---- Respondents WA No. 418 of 2016 • Pragatisheel Engineering Shramik Sangh Lobour Camp Jamul, District Durg Chhattisgarh
---- Appellant Versus 2
1. Simplex Engineering And Foundry Worls Unit -I Bhilai, District Durg Chhattisgarh
2. The State Industrial Court M P H I G- 16, Shankar Nagar, Raipur M. P. Now Chhattisgarh
---- Respondents WA No. 420 of 2016 • Pragatisheel Engineering Shramik Sangh Labour Camp Jamul, District Durg Chhattisgarh, Chhattisgarh
---- Appellant Versus
1. Beekey Engineer Corporation Bilai District- Durg, Chhattisgarh.
2. The State Industrial Court M P H. I. G. 16, Shankar Nagar, Raipur Madhya Pradesh, Now Chhattisgarh.
---- Respondents WA No. 424 of 2016 • Pragatisheel Engineering Shramik Sangh Lobour Camp Jamul, District- Durg, Chhattisgarh. , Chhattisgarh
---- Appellant Versus
1. Bhilai Engineering Corporation Urla Raipur Chhattisgarh, Chhattisgarh
2. The State Industrial Court M.P. Hig- 16, Shankar Nagar, Raipur M.P. Now Chhattisgarh.
---- Respondents WA No. 428 of 2016 • Pragatisheel Engineering Shramik Sangh Labour Camp Jamul, District- Durg, Chhattisgarh. , Chhattisgarh
---- Appellant Versus
1. Simplex Engineering And Foundry Works Unit - Il Bhilai, District-Durg, Chhattisgarh.
2. The State Of Industrial Court M.P. Hig-16 Shankar Nagar, Raipur M.P. Now, Chhattisgarh.
---- Respondents WA No. 430 of 2016 • Pragatisheel Engineering Shramik Sangh Labour Camp Jamul, District Durg, Chhattisgarh
---- Appellant Versus • Beekey Casting Limited Bhilai District - Durg, Chhattisgarh. • The State Industrial Court M P HIG-16, Shankar Nagar, Raipur Madhya Pradesh, Now Chhattisgarh
---- Respondents 3 WA No. 469 of 2016 • Pragatisheel Engineering Shramik Sangh Labour Camp, Jamul, District Durg, Chhattisgarh, Chhattisgarh
---- Appellant Versus
1. M/s. Simplex Engineering And Foundry Works Ltd. Unit Ill, Tedesara, Distt. Rajnandgaon, Madhya Pradesh Now Chhattisgarh
2. The State Industrial Court Madhya Pradesh H.I.G- 16, Shankar Nagar, Raipur Madhya Pradesh, Now Chhattisgarh
---- Respondents ______________________________________________________________ For Appellants : None present For respective Respondents : Shri Kishore Bhaduri, Shri N.K. Vyas and Shri Vinod Deshmukh, Advocates.
Hon'ble Shri Ajay Kumar Tripathi, Chief Justice Hon'ble Shri Parth Prateem Sahu, Judge Order on Board Per, Ajay Kumar Tripathi, Chief Justice 23.10.2018
1. None on behalf of the Appellants on call. However, counsel for the respective Respondents are present.
2. Writ appeals are dismissed for non-prosecution.
Sd/- Sd/-
(Ajay Kumar Tripathi) (Parth Prateem Sahu)
Chief Justice Judge
Chandra