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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(3) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(3)Immediately after making the correction or cancellation under sub-rule (1), the District Registrar shall send a report to the State Registrar containing an extract of the entry showing the error and how it has been corrected.