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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(2) in Mising Autonomous Council Act, 1995

(2)Any member elected in accordance with the provisions of subsection (1) above, shall hold such office only for the remainder of the term of the General Council or the period extended under sub-section (3) of section 7.