Section 54(2)(c) in The Tripura Co-operative Societies Act, 1974

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State of Tripura - Subsection

Section 54(2)(c) in The Tripura Co-operative Societies Act, 1974

(c)guarantee the repayment of the principal of, and payment of interest on, loans and advances given by the Reserve Bank of India, or the Industrial Finance Corporation of India, or any other authority constituted under any law for the time being in force; or

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State of Tripura - Subsection

Section 54(2)(c) in The Tripura Co-operative Societies Act, 1974