Punjab-Haryana High Court
Union Of India And Ors vs Central Administrative Tribunal Th ... on 26 July, 2016
CWP Nos.1172, 1463, 1469, 1560, 1561, 1575, 1576, 1577, 1585,1594,
1899, 1900, 4843, 5145 and 5146 of 2016 (O&M)
Present: Mr. Manish Dadwal, Advocate
for the applicant-petitioners.
****
C.M. No.8607 of 2016 in CWP No.1172 of 2016, C.M. No.8608 of 2016 in CWP No.1463 of 2016, C.M. No.8514 of 2016 in CWP No.1469 of 2016, C.M. No.8605 of 2016 in CWP No.1577 of 2016, C.M. No.8511 of 2016 in CWP No.1585 of 2016, C.M. No.8475 of 2016 in CWP No.4843 of 2016 and C.M. No.8480 of 2016 in CWP No.5145 of 2016 Annexures P-4 filed alongwith the applications are taken on record subject to all just exceptions. Office to tag the same at appropriate place in the respective cases. Main cases At request of the learned counsel for the petitioners, adjourned to 8.8.2016.
A photocopy of this order be placed on the files of other connected cases.
(AJAY KUMAR MITTAL) JUDGE (RAMENDRA JAIN) JUDGE 26.07.2016 rajeev 1 of 1 ::: Downloaded on - 13-09-2016 21:08:09 :::