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Union of India - Section

Section 16 in The Merchant Shipping (Wrecks and Salvage) Rules, 1974

16. Wreck spread over two or more receivers jurisdiction.

- When a part of any wreck is washed or brought ashore within the jurisdiction of one receiver and the remaining part thereof is so washed or brought ashore in the jurisdiction of another receiver or receivers, each receiver shall act independently of each other.