Section 12 in The Punjab School Education Board Leave Regulations
12. When medical fitness certificate may be demanded.
- The authority sanctioning leave may require an employee who applied for leave for reason of health to produce a medical certificate of a Specified Medical authority.Similarly, it may require him to produce a medical certificate of fitness before he resumes duty even though such leave was not actually granted on a medical certificate. These Certificates should be in the forms given as annexures 'A' and 'B' to these Regulations.
