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State of Rajasthan - Section

Section 5 in The Rajasthan Maternity Benefit Rules, 1954

5. Responsibilities of the Inspector.

- The Inspector shall be primarily responsible for the Administration of the Act within the area assigned to him under the Indian Factories Act. 1948 provided that in areas where there are more than one Inspector, the Commissioner of Labour may allocate the factories within such areas to such Inspector as he shall deem proper.