Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1994 in The Haj Committee Rules, 1963 1994. G.S.R. 968, dated 27th May, 1963. - In exercise of the powers conferred by sub-section (1) of Sec. 17 of the Haj Committee Act, 1959 (51 of 1959), the Central Government hereby makes the following rules, namely:
