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[Cites 0, Cited by 0] [Section 142(3)] [Section 142] [Entire Act]

State of Telangana - Subsection

Section 142(3)(a) in Telangana Panchayat Raj Act, 2018

(a)to include such residuary portion of the Mandal in the adjoining Mandal or Mandals and abolish the Mandal Praja Parishad constituted for such Mandal; or