Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 305] [Entire Act] State of Chattisgarh - Subsection Section 305(2) in The Chhattisgarh Municipal Corporation Act, 1956 (2)The Corporation may, on such term as it thinks lit, allow any building to be set forward for the improvement of the line of the street.
