Supreme Court - Daily Orders
Ram Kaur Since Deceased Thr Lrs. vs Jagbir Singh on 9 September, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.27 COURT NO.11 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
16266/2016
(Arising out of impugned final judgment and order dated 03/12/2015
in RSA No. 323/2015 passed by the High Court Of Punjab & Haryana At
Chandigarh)
RAM KAUR SINCE DECEASED THR LRS. Petitioner(s)
VERSUS
JAGBIR SINGH Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
slp)
Date : 09/09/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. P. N. Puri,Adv.
Mr. Dhiraj, Adv.
Ms. Reeta Dwan Puri, Adv.
Mr. Abhishek Puri, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
Application(s) pending, if any, shall stand disposed of accordingly.
Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2016.09.10(Ashwani Thakur) (Tapan Kr. Chakraborty) 12:32:16 IST Reason: COURT MASTER COURT MASTER