Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] State of Kerala - Section Section 14 in Kerala University Act, 1974 (14)"prescribed" means prescribed by this Act, or the Statutes, Ordinances, Regulations, rules or bye-laws made there under;
