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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(2)(a) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(a)review and co-ordinate the activities of all the departments of Government and other Governmental and Non-Governmental organisation which are dealing with matters relating to persons with disabilities;