State Consumer Disputes Redressal Commission
Goutam Buddha Sarkar vs The National Neuro Sciences Centre ... on 5 September, 2012
Daily Order STATE CONSUMER DISPUTES REDRESSAL COMMISSION WEST BENGAL BHABANI BHAWAN (Gr. Floor), 31, Belvedere Road, Kolkata - 700027 CC NO. 53 Of 2010 1. Goutam Buddha Sarkar. S/O Late Bhupendra Kumar Sarkar. 128, Abdus Samad Road. Berhampore, PO. Berhampore, Dist. Murshidabad. ...........Complainant(s) Versus 1. The National Neuro Sciences Centre (NNC). (a joint venture project of NF Bengal & Peerless Hospital) 360, Panchasayar, Kolkata- 700094. 2. Dr. Vikram Karmarkar, Flat No. 138, B-I, Block- Tower Highland Park, 1925, Chalkgaria, Kolkata-700094. ............Opp.Party(s) BEFORE: HON'BLE MR. JUSTICE KALIDAS MUKHERJEE PRESIDENT HON'BLE MR. SHANKAR COARI Member HON'BLE MRS. MRIDULA ROY MEMBER For the Complainant: Md. Ahsanuzzaman.Mr. S.Mondal, Advocate For the Opp. Party: Mr. R. K. Mukherjee. Ms. Payel Banerjee., Advocate ORDER No. 21/05.09.2012.
O.P. is present through Ld. Advocate. None appears for the Complainant. On the earlier occasion i.e. on 26.07.2012 the Ld. Advocate for the Complainant submitted that he had no instruction from his client. Complainant was directed to show-cause as to why the case shall not be dismissed for default. Today is the date fixed for showing cause. As none appears on behalf of the Complainant we dismiss the complaint for default. [HON'BLE MR. JUSTICE KALIDAS MUKHERJEE] PRESIDENT [HON'BLE MR. SHANKAR COARI] Member [HON'BLE MRS. MRIDULA ROY] MEMBER