Punjab-Haryana High Court
State Of Haryana vs Devender Kumar And Another on 23 December, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
In the Punjab and Haryana High Court,at Chandigarh.
RFA No. 1566 of 1998
Decided on December23,2008.
State of Haryana -- Appellant
vs.
Devender Kumar and another -- Respondents
Present: Mr.H.S.Hooda,Advocate General,Haryana,with Mr.Rajiv Kawatra, Sr.D.A.G.Haryana,for the appellants None for the respondents.
Rakesh Kumar Jain,J:
For orders, see RFA No.2515 of 1998 of even date.
December 23,2008 (Rakesh Kumar Jain) RR Judge