Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(a) in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010 (a)Allocation means allocation of Business of the Commission among the Members (including Chairperson) as passed by the Commission from time to time.
