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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(1)(a) in Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987

(a)Description of the land on which the building and improvement are, or are to be located, and whether the land airs free hold or lease hold: