Supreme Court - Daily Orders
Bharat Petroleum Corporation Ltd. vs Andhra Pradesh Federation Of Petroleum ... on 27 November, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
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IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION (CIVIL) NO.2206 of 2017
BHARAT PETROLEUM CORPORATION LTD. & ORS. Petitioner(s)
VERSUS
ANDHRA PRADESH FEDERATION OF PETROLEUM
DEALER & ANR. Respondent(s)
WITH T.P.(C) No. 2231/2017
T.P.(C) No. 2233/2017
T.P.(C) No. 2230/2017
T.P.(C) No. 2227/2017
T.P.(C) No. 2234/2017
T.P.(C) No. 2232/2017
O R D E R
We have heard learned counsel for the parties. It is stated that the transfer petitions have been filed on the ground that on the same issue several petitions are pending in different High Courts.
We are of the view that instead of allowing transfer, it will be in the interest of justice that one High Court first decides the matter. Accordingly, we request the Delhi High Court to decide W.P.(C)No.10334 of 2017 pending before it expeditiously and preferably within three months from today. Signature Not Verified
Other High Courts may proceed with the matters after the Digitally signed by MAHABIR SINGH Delhi High Court decides the same.
Date: 2017.11.29 11:21:51 IST Reason:
It will be open to any affected parties to intervene before the Delhi High Court.2
The transfer petitions are, accordingly, disposed of.
..........................J. (ADARSH KUMAR GOEL) ..........................J. (UDAY UMESH LALIT) New Delhi, November 27, 2017.
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ITEM NO.57 COURT NO.10 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2206/2017
BHARAT PETROLEUM CORPORATION LTD. & ORS. Petitioner(s)
VERSUS
ANDHRA PRADESH FEDERATION OF PETROLEUM DEALER & ANR. Respondent(s) WITH T.P.(C) No. 2231/2017 (XVI -A) (IA No.127362/2017-STAY APPLICATION) T.P.(C) No. 2233/2017 (XVI -A) T.P.(C) No. 2230/2017 (XVI -A) T.P.(C) No. 2227/2017 (XVI -A) (IA No.127044/2017-STAY APPLICATION) T.P.(C) No. 2234/2017 (XVI -A) T.P.(C) No. 2232/2017 (XVI -A) Date: 27-11-2017 These petitions were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE UDAY UMESH LALIT For Petitioner(s) Mr. Tushar Mehta,ASG Mr. Parijat Sinha, AOR Ms. Reshmi Rea Sinha,Adv.
Mr. Rudra Dutta,Adv.
For Respondent(s) Mr. Ranjit Kumar,Sr.Adv.
Mr. G.Sivabalamurugan, AOR Mr. Mullapudi Rambabu,Adv. For M/s. M. Rambabu & Co.
UPON hearing the counsel the Court made the following O R D E R In terms of the signed order, the transfer petitions are disposed of.4
Pending applications, if any, shall also stand disposed of.
(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER COURT MASTER
(Signed order is placed on the file)