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[Cites 0, Cited by 0] [Section 194(1)] [Section 194] [Entire Act]

Union of India - Subsection

Section 194(1)(b) in The Companies Act, 2013

(b)a right, as he may elect, to call for delivery or to make delivery at a specified price and within a specified time, of a specified number of relevant shares or a specified amount of relevant debentures.