Supreme Court - Daily Orders
Medical Council Of India vs Kashibai Navale Medical College And ... on 9 July, 2015
Bench: M.Y. Eqbal, C. Nagappan
ITEM NO.51 COURT NO.9 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15336/2015
(Arising out of impugned final judgment and order dated 08/05/2015
in WPC No. 3713/2015 passed by the High Court Of Bombay)
MEDICAL COUNCIL OF INDIA Petitioner(s)
VERSUS
KASHIBAI NAVALE MEDICAL COLLEGE
AND HOSPITAL AND ORS. Respondent(s)
(With appln. (s) for exemption from filing c/c of the impugned
judgment and interim relief and office report)
WITH
SLP(C) No. 15341/2015
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)
SLP(C) No. 15700/2015
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)
SLP(C) No. 15777/2015
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)
SLP(C) No. 16266/2015
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)
SLP(C) No. 16321/2015
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)
SLP(C) No. 16322/2015
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)
SLP(C) No. 16325/2015
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)
SLP(C) No. 16327/2015
Signature Not Verified
(With appln.(s) for exemption from filing c/c
Digitally signed by
Meenakshi Kohli
Date: 2015.07.10
of the impugned
judgment and Interim Relief and Office Report)
10:17:55 IST
Reason:
SLP(C) No. 16340/2015
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(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)
SLP(C) No. 16690/2015
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)
W.P.(C) No. 394/2015
(With appln.(s) for permission to file additional documents and
appln.(s) for directions and Office Report)
W.P.(C) No. 399/2015
(With appln.(s) for permission to file additional documents and
appln.(s) for directions and Office Report)
W.P.(C) No. 400/2015
(With appln.(s) for permission to file additional documents and
appln.(s) for directions and Office Report)
W.P.(C) No. 401/2015
(With appln.(s) for permission to file additional documents and
appln.(s) for directions and Office Report)
W.P.(C) No. 420/2015
(With appln.(s) for directions and Office Report)
W.P.(C) No. 419/2015
(With appln.(s) for directions and Office Report)
W.P.(C) No. 421/2015
(With appln.(s) for directions and Office Report)
W.P.(C) No. 422/2015
(With appln.(s) for directions and Office Report)
W.P.(C) No. 425/2015
(With appln.(s) for directions and Office Report)
W.P.(C) No. 426/2015
(With appln.(s) for directions and Office Report)
W.P.(C) No. 429/2015
(With appln.(s) for directions and Office Report)
Date : 09/07/2015 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Gaurav Sharma,Adv.
Mr. Amarendra Sharan, Sr. Adv.
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Mr. Rajuramchandran, Sr. Adv.
Mr. S. Udaya Kumar Sagar, Adv.
Ms. Bina Madhavan, Adv.
Ms. Praseena Elizabeth Joseph, Adv.
Ms. Srividya K. Kaimal, Adv.
For M/s. Lawyer S Knit & Co
For Respondent(s) M/s. Lawyer S Knit & Co
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 15336/2015, SLP(C) No. 15341/2015, SLP(C) No. 15700/2015, SLP(C) No. 15777/2015, SLP(C) No. 16266/2015, SLP(C) No. 16321/2015, SLP(C) No. 16322/2015, SLP(C) No. 16325/2015, SLP(C) No. 16327/2015, SLP(C) No. 16340/2015 and SLP(C) No. 16690/2015 Having heard learned counsel for the Medical Council of India, we are told that a reasoned order has been passed by the MCI.
Nothing therefore survives in these matters.
The special leave petitions stand disposed of.
W.P.(C) No. 394/2015, W.P.(C) No. 399/2015, W.P.(C) No. 400/2015, W.P.(C) No. 401/2015, W.P.(C) No. 420/2015, W.P.(C) No. 419/2015, W.P.(C) No. 421/2015, W.P.(C) No. 422/2015, W.P.(C) No. 425/2015, W.P.(C) No. 426/2015 and W.P.(C) No. 429/2015 List the writ petitions on 13.07.2015.
(MEENAKSHI KOHLI) (INDU POKHRIYAL)
COURT MASTER COURT MASTER
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