(3)Save as otherwise provided in this Act, the provisions of this Act shall be in addition to, and not in derogation of, the Indian [Electricity Act, 1910 (9 of 1910)] [[*Repealed by the Electricity Act, 2003 (36 of 2003). Now see the Electricity Act, 2003 (36 of 2003).]], and the [Electricity (Supply) Act, 1948 (54 of 1948)] [[*Repealed by the Electricity Act, 2003 (36 of 2003). Now see the Electricity Act, 2003 (36 of 2003).]].
