Section 126 in The Jharkhand Agricultural Produce Markets Rules, 2000
126. [ Power of inspection. [Substituted by G.S.R. 12A dated 26.9.1993.]
- The Managing Director of the Board or any other officer authorised in this behalf by him, shall exercise all powers as provided in sub-sections (1) and (2) of section 35 of the Act and inspect the working or regulation and grading of any matter connected therewith.]
