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State of Tripura - Section

Section 5 in Tripura Industrial Investment Promotion Incentives Scheme, 2017

5. Non-applicability of the Scheme-2017.

- 5.1 Unless specifically mentioned otherwise, the Scheme-2017 shall not be applicable to the enterprises that have commenced commercial production, prior to the first day of April 2017. Such enterprises shall continue to be governed by the Scheme-2012.
5.2The Scheme-2017 shall not be applicable to all large scale units and for the industrial activities listed in the negative list as shown in Annexure hereto.