Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Unknown vs M/S Hti Associates V. Vinod Sood on 27 April, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

M/s HTI Associates v. Vinod Sood .

Civil Suit No. 12 of 2021 27.4.2023 Present Mr. C.N. Singh, Advocate, for the plaintiff.

Mr. Vikram Thakur and Mr. Shriyek Sharda, Advocates, for defendants Nos. 1 and 2.

Mr. B.M. Chauhan, Senior Advocate with Mr. Manmohan Katoch, Advocate, for defendant No.3.

OMP NO. 733 of 2022 Pleadings are complete. Since learned counsel for the plaintiff is unable to argue today on account of some personal difficulty, prayer has been made for an adjournment. Prayer allowed as not opposed.

List on 13.6.2023.

(Sandeep Sharma) Judge April 27, 2023 (vikrant) ::: Downloaded on - 27/04/2023 20:43:22 :::CIS