Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 126] [Entire Act] Union of India - Subsection Section 126(2) in The Navy (Pay And Allowances) Regulations, 1966 (2)The Naval Aviation sailors shall receive pay as laid down in Appendix IX from the date they qualify as such.Increments of Pay
