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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Bihar - Subsection

Section 35(3) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

(3)The Headmaster shall report to the Secretary any case of misconduct on the part of any employee of the School and any case of misconduct on the part of a pupil, which appears to him to warrant rustication or expulsion, he.shall have powers to suspend a menial.