Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 285BA(1)] [Section 285BA] [Entire Act] Union of India - Subsection Section 285BA(1)(f) in The Income Tax Act, 1961 (f)the Post Master General as referred to in clause (j) of section 2 of the Indian Post Office Act, 1898; or