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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(c) in Karnataka (Sandur Area) Inams Abolition Act, 1976

(c)"Deputy Commissioner" includes any officer not below the rank of an Assistant Commissioner authorised by the State Government by notification to exercise the powers of a Deputy Commissioner under this Act;